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Supreme Court - Daily Orders

Vodafone Essar Cellular Ltd. vs Assistant Commissioner Of Income Tax, ... on 15 April, 2021

Bench: Uday Umesh Lalit, Indira Banerjee, K.M. Joseph

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      ITEM NO.16                        COURT NO.4             SECTION XI-A
                          (HEARING THROUGH VIDEO CONFERENCING)

                          S U P R E M E C O U R T O F     I N D I A
                                  RECORD OF PROCEEDINGS

      Civil Appeal Nos.1045-1052/2011

      VODAFONE ESSAR CELLULAR LTD.                             Appellant(s)

                                           VERSUS

      ASSISTANT COMMISSIONER OF INCOME TAX, COCHIN             Respondent(s)


      WITH

      SLP(C) No.812/2021 (IX)
      (FOR ADMISSION and I.R.; and, IA No.37301/2021 – FOR ADDITION/
      DELETION/MODIFICATION)

      C.A. No.1202/2011 (XIV-A)

      C.A. No.1203/2011 (XIV-A)

      C.A. No.7257/2011 (XVI)

      C.A. Nos.10674-10675/2013 (XII-A)
      (IA NO.17571 OF 2015 - FOR STATUS QUO)

      C.A. No.10676/2013 (XII-A)

      C.A. Nos.2652-2653/2015 (IV-A)

      C.A. Nos.4949-4950/2015 (IV-A)

      C.A. Nos.4947-4948/2015 (IV-A)

      C.A. Nos.4217-4218/2015 (IV-A)

      C.A. Nos.4943-4944/2015 (IV-A)

      Diary No.13836/2018 (XV)
      (FOR ADMISSION and I.R.; and, IA No.64253/2018 – FOR CONDONATION OF
      DELAY IN FILING)
Signature Not Verified


      Diary No.14241/2018 (XV)
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.04.16

      (FOR ADMISSION and I.R.; and, IA No.70179/2018 – FOR CONDONATION OF
11:06:50 IST
Reason:

      DELAY IN FILING)
                                                                  2

Diary No.15192/2018 (XV)
(FOR ADMISSION and I.R.; and, IA No.75876/2018 – FOR CONDONATION OF
DELAY IN FILING)

Diary No.15863/2018 (XV)
(FOR ADMISSION and I.R.; and, IA No.71534/2018 – FOR CONDONATION OF
DELAY IN FILING)

Diary No.16017/2018 (XV)
(FOR ADMISSION and I.R.; and, IA No.83338/2018 – FOR CONDONATION OF
DELAY IN FILING)

Diary No.17876/2018 (XV)
(FOR ADMISSION and I.R.; and, IA No.74533/2018 – FOR CONDONATION OF
DELAY IN FILING)

Diary No.24221/2018 (XV)
(FOR ADMISSION and I.R.; and, IA No.96493/2018 – FOR CONDONATION OF
DELAY IN FILING)

C.A. No.7455/2018 (XV)
(IA No.98668/2018 – FOR CONDONATION OF DELAY IN FILING)

Diary No.25484/2018 (XV)
(FOR ADMISSION and I.R.; IA No.23462/2021 – FOR ADDITION/DELETION/
MODIFICATION OF PARTIES; IA No.137805/2018 – FOR CONDONATION OF
DELAY IN FILING; and, IA No.137804/2018 – FOR CONDONATION OF DELAY
IN REFILING/CURING THE DEFECTS)

Diary No.42786/2018 (XV)
(FOR ADMISSION and I.R.; IA No.170903/2018 – FOR CONDONATION OF
DELAY IN FILING; and, IA No.170904/2018 – FOR EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)

Diary No.44872/2018 (XV)
(FOR ADMISSION and I.R.; and, IA No.178804/2018 – FOR CONDONATION
OF DELAY IN FILING)

Diary No.700/2019 (XV)
(FOR ADMISSION and I.R.; and, IA No.16546/2019 – FOR CONDONATION OF
DELAY IN FILING)

Diary No.4160/2019 (XV)
(FOR ADMISSION and I.R.; IA No.62643/2019 – FOR CONDONATION OF
DELAY IN FILING; and, IA No.62645/2019 – FOR CONDONATION OF DELAY
IN REFILING)

SLP(C) No.14023/2019 (XV)
(FOR ADMISSION and I.R.; and, IA No.86960/2019 – FOR CONDONATION OF
DELAY IN FILING)
                                                                  3


SLP(C) No.19738/2019 (XV)
(FOR ADMISSION and I.R.; and, IA No.117044/2019 – FOR CONDONATION
OF DELAY IN FILING)

SLP(C) No.6987/2020 (XV)

Diary No.864/2020 (IX)
(FOR ADMISSION and I.R.; and, IA No.10652/2020 – FOR CONDONATION OF
DELAY IN FILING)

C.A. No.1483/2020 (III)
(FOR ADMISSION and I.R.; and, IA No.18332/2020 – FOR CONDONATION OF
DELAY IN FILING)

SLP(C) No.11754/2020 (IX)
(FOR ADMISSION and I.R.)

SLP(C) No.11205/2020 (IX)
(FOR ADMISSION)

SLP(C) No.11327/2020 (IX)
(FOR ADMISSION and I.R.)

SLP(C) No.11466/2020 (IX)
(FOR ADMISSION and I.R.)

C.A. No.111/2021 (III)
(FOR ADMISSION and I.R.; and, IA No.117653/2020 – FOR CONDONATION
OF DELAY IN FILING)

SLP(C) No.1327/2021 (IX)
(FOR ADMISSION and I.R.)

SLP(C) No.76/2021 (IX)
(FOR ADMISSION and I.R.)

SLP(C) No.2755/2021 (IX)
(FOR ADMISSION and I.R.)

SLP(C) No.2305/2021 (IX)

Date : 15-04-2021 These matters called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE UDAY UMESH LALIT
          HON'BLE MS. JUSTICE INDIRA BANERJEE
          HON'BLE MR. JUSTICE K.M. JOSEPH
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Counsel for the Parties:

                     Mr. N. Venkataraman, ASG
                     Mr. Arijit Prasad, Sr. Adv.
                     Mr. V. Chandra Shekhara Bharathi, Adv.
                     Mr. Digvijay Dam, Adv.
                     Mrs. Anil Katiyar, AOR

                     Ms. Ruby Singh Ahuja, Adv.
                     Ms. Kritika Sachdeva, Adv.
                     Mr. Anmol Jassal, Adv.
                     M/s. Karanjawala & Co., AOR

                     Ms. Shally Bhasin, Adv.
                     MS Ananth, Adv.
                     Ms. Vaishali Kalera, Adv.
                     Ms. Madhavi Agrawal, Adv.
                     Mr. E.C. Agrawala, AOR

                     Mr.   Sachit Jolly, Adv.
                     Mr.   Tushar Jarwal, Adv.
                     Mr.   Rohit Garg, Adv.
                     Ms.   Disha Jham, Adv.
                     Ms.   Mehak Sachdeva, Adv.
                     Ms.   B. Vijayalakshmi Menon, AOR

                     Mr.   Kumar Visalaksh, Adv.
                     Ms.   Divya Jeswant, Adv.
                     Mr.   Udit Jain, Adv.
                     Mr.   Archit Gupta, Adv.
                     Mr.   Abhishek Vikas, AOR

                     Mr. Praveen Kumar, AOR

                     Mr. Harish Pandey, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

List on 22.04.2021.

(MUKESH NASA) (VIRENDER SINGH) COURT MASTER BRANCH OFFICER