Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(j) in The Paradip Port Trust (Licensing of Stevedores) Regulation, 1987 (j)He shall submit promptly any information asked for by the Chairman, Traffic Manager or any other competent Officer of the Board from time to time;
