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State of Madhya Pradesh - Section

Section 77A in The M.P. Factories Rules, 1962

77A. [ [Inserted by Notification No. 9439-9181-XVI, dated 3-12-1976.]

(1)Annual medical examination for fitness of each member of the canteen staff who handles foodstuffs shall be carried out by the Factory Medical Officer or the Certifying Surgeon in the following manner, namely :-
(i)blood shall be examined for venereal disease, namely, syphilis, and Gonorrhea in addition to routine blood examination;
(ii)stool and urine examination shall be done for worms infection;
(iii)skin disease, such as scabies, dermatitis shall be thoroughly seen;
(iv)X-Ray and other examination shall be done to detect tuberculosis.
(2)Any person, who in the opinion of the Factory Medical Officer or the Certifying Surgeon, is unsuitable for employment, on account of possible risk to the health of others shall not be employed as a member of canteen staff.]