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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Meghalaya - Subsection

Section 61(2) in The Meghalaya Police Act, 2010

(2)A person enlisted as a Village Guard will normally have a tenure of three years, which may be renewed, upon satisfactory performance. No renewal shall, however, be granted to a person after he crosses the age of fifty years or who has served for two consecutive terms or who incurs any other condition of ineligibility specified in Section 61(1).