[Cites 0, Cited by 0]
[Entire Act]
State of Chattisgarh - Section
Section 12 in The Chhattisgarh, Micro and Small Enterprises Facilitation Council Rules, 2006
12. Any other information relevant to the claim.
Place :Date :Signature of the applicantAnnexure 1| S.No. | Date of Bill/Invoice | Bill/Invoice No. | Bill/Invoice Amt | Date of Receipt of Payment | Amt. Received |
| Balance Amt. Dues | Period Delay/Interest Payable | Over Due Days | Rale of Interest Applied | |
| From | To | |||
| Amt. of Interest | Balance Amt. Alongwith Interest | Purchase Order No. & date of supply | Due date of delivery | Extended date of delivery |