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State of Chattisgarh - Section

Section 12 in The Chhattisgarh, Micro and Small Enterprises Facilitation Council Rules, 2006

12. Any other information relevant to the claim.

Place :Date :Signature of the applicantAnnexure 1
S.No. Date of Bill/Invoice Bill/Invoice No. Bill/Invoice Amt Date of Receipt of Payment Amt. Received
           
Balance Amt. Dues Period Delay/Interest Payable Over Due Days Rale of Interest Applied
From To
         
Amt. of Interest Balance Amt. Alongwith Interest Purchase Order No. & date of supply Due date of delivery Extended date of delivery
         
Annexure 2Requirements from Applicant