Supreme Court - Daily Orders
A. Rema vs B.Sakthikumaran on 18 June, 2024
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.14 COURT NO.11 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1407/2024
A. REMA Petitioner(s)
VERSUS
B.SAKTHIKUMARAN Respondent(s)
(FOR ADMISSION and IA No.118106/2024-EX-PARTE STAY
IA No. 118106/2024 - EX-PARTE STAY)
Date : 18-06-2024 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE S.V.N. BHATTI
(VACATION BENCH)
For Petitioner(s) Ms. Rangoli Seth, Adv. (V.C)
Mr. Vairawan A.s, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, there shall be stay for further proceedings in O.P.(G&W) No. 192 of 2020 titled ‘B.Sakthikumaran Vs. A. Rema’ pending before the Family Court at Attingal, Thiruvananthapuram District, State of Kerala.
Tag with T.P.(Civil) No. 1236 of 2022.
Signature Not Verified Digitally signed by SONIA BHASIN Date: 2024.06.18 14:47:04 IST Reason:(SONIA BHASIN) (SAROJ KUMARI GAUR) COURT MASTER (SH) ASSISTANT REGISTRAR