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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2)(b) in The Indian Ports Act, 1908

(b)to the other ports or parts of navigable rivers or channels to which the [Government] [Substituted by the A.O. 1937 for "Local Government".] in exercise of the power hereinafter conferred, extends this Act.