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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(3)(a) in Andhra Pradesh Water Resources Regulatory Commission Act, 2009

(a)Providing Guidelines/Procedures/ modalities for plough back of operation and maintenance amount to the farmers organizations for the operation and maintenance of the irrigation systems as well as standards of services,