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Dhaneshwar Pathak vs Idol Sri Rameshwar Nath Mahade on 24 February, 2011

Author: Birendra Prasad Verma

Bench: Birendra Prasad Verma

                   IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   C.R. No.1854 of 2007
                                  DHANESHWAR PATHAK
                                            Versus
                         IDOL SRI RAMESHWAR NATH MAHADE
                                          -----------

5/    24-02-2011

As prayed for, two weeks' time is granted to learned counsel appearing on behalf of the petitioner to remove all the defects pointed out by the office, as per marginal notes of the order-sheet, failing which this application shall stand rejected without further reference to a Bench.

( Birendra Prasad Verma, J.) BTiwary/