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State of Chattisgarh - Section

Section 8 in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

8. Assistance in the matter of reservation.

- The State Government, Director of Panchayat and Social Welfare, Collector and the prescribed authority may take necessary assistance from their subordinate officer in the matter of formation of wards, reservation and allotment of seats.Chapter - IV List of Voters