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[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

State of Haryana - Subsection

Section 107(2)(g) in Haryana Co-operative Societies Act, 1984

(g)to give such directions in regard to the collection and distribution of the assets of the society as may appear to him to be necessary for winding up the affairs of the society;