Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 22 in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967 22. Date of approval of the Distt. Committee (in the case of auction by sub-Divisional Committee).
