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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(1)(a) in Motor Vehicles Act, 1939

(a)[ * * * * *] [Clause (a) was omitted by the Motor Vehicles (Amendment) Act, 1956 (100 of 1956), section 60 (1.8.1957).]