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State of West Bengal - Section

Section 10 in The West Bengal Home Guards Act, 1962

10. Repeal and savings.—

(1)The West Bengal Home Guards Ordinance, 1962, is hereby repealed.
(2)Anything done or any act ion taken under the West Bengal Home Guards Ordinance, 1962, shall be deemed to have been validly done or taken under this Act as if this Act had commenced on the 11th day of November, 1962.