Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 113 in Presidency-Towns Insolvency Act, 1909 113. 4 Sanction to rules.- Rules made under the provisions of this Part shall be subject to the previous sanction of the State Government.]
