Section 10(6A)(a) in The Income Tax Act, 1961

[Cites 0, Cited by 2] [Section 10(6A)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(6A)(a) in The Income Tax Act, 1961

(a)where the agreement relates to a matter included in the industrial policy, for the time being in force, of the Government of India, such agreement is in accordance with that policy ; and

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Union of India - Subsection

Section 10(6A)(a) in The Income Tax Act, 1961