Bombay High Court
Adinath Sahakari Sakhar Karkhana Ltd vs Commissioner, Sugar Maharashtra State ... on 9 January, 2020
Author: Sarang V. Kotwal
Bench: K. K. Tated, Sarang V. Kotwal
1/1 17-WP-1215-17.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.1215 OF 2017
Adinath Sahakari Sakhar Karkhana Ltd. .... Petitioner
versus
Commissioner, Sugar Maharashtra
State Sakhar Sankul & Ors. .... Respondents
.......
• None for Petitioner.
• Dr.K.R. Kulkarni, AGP for Respondent Nos.1 to 3.
CORAM : K. K. TATED &
SARANG V. KOTWAL, JJ.
DATE : 09th JANUARY, 2020. P.C. :
1. None for Petitioner.
2. Learned AGP Dr.K.R. Kulkarni, for Respondent Nos.1 to 3.
3. As no one appeared on behalf of Petitioner, dismissed for non-prosecution.
(SARANG V. KOTWAL, J.) (K.K.TATED, J.) Nesarikar ::: Uploaded on - 14/01/2020 ::: Downloaded on - 08/06/2020 08:41:38 :::