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Bombay High Court

Adinath Sahakari Sakhar Karkhana Ltd vs Commissioner, Sugar Maharashtra State ... on 9 January, 2020

Author: Sarang V. Kotwal

Bench: K. K. Tated, Sarang V. Kotwal

                                             1/1                    17-WP-1215-17.odt

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION
                             WRIT PETITION NO.1215 OF 2017

    Adinath Sahakari Sakhar Karkhana Ltd.                   .... Petitioner

                     versus

    Commissioner, Sugar Maharashtra
    State Sakhar Sankul & Ors.                              .... Respondents
                                .......

    •       None for Petitioner.
    •       Dr.K.R. Kulkarni, AGP for Respondent Nos.1 to 3.

                                      CORAM : K. K. TATED &
                                              SARANG V. KOTWAL, JJ.

DATE : 09th JANUARY, 2020. P.C. :

1. None for Petitioner.
2. Learned AGP Dr.K.R. Kulkarni, for Respondent Nos.1 to 3.
3. As no one appeared on behalf of Petitioner, dismissed for non-prosecution.

(SARANG V. KOTWAL, J.) (K.K.TATED, J.) Nesarikar ::: Uploaded on - 14/01/2020 ::: Downloaded on - 08/06/2020 08:41:38 :::