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[Cites 0, Cited by 0] [Section 158] [Entire Act]

State of Bihar - Subsection

Section 158(i) in Bihar Chaukidari Manual

(i)The chaukidars within the jurisdiction of each station shall be separated into two classes, viz, (a) those belonging to village within a radius of 10 miles, and (b) those belonging to villages outside such a radius. The former shall attend once a week; the latter shall attend once a fortnight.