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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(35) in The Bihar Prohibition And Excise Act, 2016

(35)"hologram and holographic sticker" means the label as approved by the Excise Commissioner, containing the batch number of each bottling operation, besides the name of the manufacturer and the brand. Holographic stickersare those stickers, supplied on payment of cost by the manufacturer to the authorized printer(s) through the Excise Commissioner.