Section 20(1)(c) in The M.P. Pariyojana Ke Karan Visthapit Vyakti (Punhsthapan) Adhiniyam, 1985

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

(c)the place of residence in the old abadi and whether the displaced person holds that place in any right;

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