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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(3) in The U.P. Sahkari Gram Vikas Banks Rules, 1971

(3)On the request in writing of the purchaser, the Board may extend the period of deposit of the balance amount of 75 per cent mentioned in sub-rules (1) and (2) by 7 days if it is satisfied that due to unavoidable reasons the purchaser could not deposit it in time.