Himachal Pradesh High Court
The Principal Secretary, Ayurveda & ... vs . Ram Krishan Sharma on 4 April, 2023
Bench: Sabina, Satyen Vaidya
The Principal Secretary, Ayurveda & Anr. vs. Ram Krishan Sharma and connected matters .
LPA No.82 of 2021 with CWPs No.118, 120, 121, 123, 144, 174, 175, 177 to 189, 191 to 194, 231, 938 to 952 of 2020 and CMP(M) No.366 of 2021.
04.04.2023 Present: Mr. Varun Chandel, Additional Advocate General, for the appellants/State in LPA No.82 of 2021, for the applicant in CMP(M) No.366 of 2021 and for the respondents/State in all the petitions.
Mr. B.S. Chauhan, Senior Advocate with Mr. Munish Dhatwalia, Advocate, for respondent No.1 in LPA No.82 of 2021.
Mr. A.K. Gupta, Advocate, for the petitioners in all the writ petitions.
Mr. Shashi Shirshoo, Central Government Counsel, for respondent No.2/Union of India in LPA No.82 of 2021 and for the respondent/Union of India in all the petitions.
Mr. Kishore Pundir, Advocate, for the respondent In CMP(M) No.366 of 2021.
At the request of learned counsel for the parties, list after eight weeks.
( Sabina )
Acting Chief Justice
( Satyen Vaidya )
April 04, 2023 Judge
(Yashwant)
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