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[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

State of Odisha - Subsection

Section 86(2)(c) in The Orissa Tenancy Act, 1913

(c)the drainage, reclamation from rivers or other water, or protection from floods, or from erosion or other damage by water, of land used for agricultural purposes, or wasteland which is culturable;