Section 132B(2)(c) in The Maharashtra Village Panchayats Act, 1959

[Cites 0, Cited by 0] [Section 132B(2)] [Section 132B] [Entire Act]

(c)the proceeds of the general water rate and the special water rate under clauses (viii) and (xii) respectively, of sub-section (1) of section 124;

Legal Document View