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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17(1) in Securities and Exchange Board of India (Portfolio Managers) Regulations, 1993

(1)Every portfolio manager shall keep and maintain the following books of accounts, records and documents namely:-
(a)a copy of balance sheet at the end of each accounting period;
(b)a copy of the profit and loss account for each accounting period;
(c)a copy of the auditors report on the accounts for each accounting period;
(d)a statement of financial position and;
(e)records in support of every investment transaction or recommendation which will indicate the data, facts and opinion leading to that investment decision.