M/S Tej Coke Unit-Ii vs Union Of India 75 Wpc/2339/2018 M/S Gore ... on 27 November, 2018

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Chattisgarh High Court

M/S Tej Coke Unit-Ii vs Union Of India 75 Wpc/2339/2018 M/S Gore ... on 27 November, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                            Order Sheet

                      WPC No. 3034 of 2018

      M/s Tej Coke Unit-II Versus Union of India & Others




27/11/2018

Shri Shrawan Agrawal, counsel for the petitioner.

As prayed, post the matter along with WPC No.3259/2018.

Sd/-

Judge (Prashant Kumar Mishra) Barve

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Chattisgarh High Court

M/S Tej Coke Unit-Ii vs Union Of India 75 Wpc/2339/2018 M/S Gore ... on 27 November, 2018