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[Cites 1, Cited by 14]

Himachal Pradesh High Court

Haripriya Mann vs . Sonal Chaudhary Dhillon & Ors on 10 August, 2023

Author: Virender Singh

Bench: Virender Singh

Haripriya Mann Vs. Sonal Chaudhary Dhillon & ors Vs. Civil Suit No. 111 of 2021 .

10.8.2023 Present: Mr. Ajay Kumar, Senior Advocate with Mr. Rohit, Advocate, for the plaintiff.

Mr. Janesh Gupta and Mr. Vedhant Ranta, Advocates, for defendant No. 1.

Ms. Vandana Thakur, Advocate vice Mr. Surinder Saklani, Advocate, for defendant No. of 2. None for defendants No. 3 to 6.

OMP Nos. 472 and 473 of 2021 rt List on 24.8.2023 for consideration.

(Virender Singh) Judge August 10, 2023 (kalpana) ::: Downloaded on - 10/08/2023 20:36:50 :::CIS