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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(r) in The Paradip Port Trust (Licensing of Stevedores) Regulation, 1987

(r)He shall undertake to pay to workers engaged by him wages in accordance with the term of wage settlement arrived at between the Central Government and the Federation of Port and Dock Workers from time to time;