Delhi High Court - Orders
Nirankari Dham & Anr vs Sant Nirankari Mandal on 13 February, 2026
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~14
* IN THEHIGH COURTOF DELHIAT NEW DELHI
+ FAO 88/2019 & CM APPL. 9991/2019
NIRANKARI DHAM & ANR .....Appellant
Through: None
versus
SANT NIRANKARI MANDAL .....Respondent
Through: Mr. Puneet Singh Bindra, Advocate
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 13.02.2026
1. None for the appellant.
2. On 24.04.2025, this Court noted that the suit had reached the stage of final arguments.
3. Mr. Puneet Singh Bindra, learned counsel for the respondent, submits that the suit has already been decreed on 19.09.2025.
4. In view of the above, the present appeal has become infructuous and is therefore disposed of accordingly alongwith the pending application.
MANOJ KUMAR OHRI, J FEBRUARY 13, 2026 sn This is a digitally signed order.
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