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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(1)(b) in The Maharashtra Employees Of Private Schools (Conditions Of Service) Regulations Act, 1977

(b)for the second and subsequent offences, with imprisonment for a term which may extend to fifteen days or with fine which may extend to seventy-five thousand rupees, or with both: