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[Cites 0, Cited by 1] [Section 26(1)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1)(f) in The Indian Forest Act, 1927

(f)fells, girdles, lops, taps or burns any tree or strips off the bark or leaves from, or otherwise damages, [the same or any forest-produce;] [Substituted by Section 4 (iii) of M.P. Act No. 9 of 1965.]