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Union of India - Section

Section 64 in The Merchant Shipping (Crew Accommodation) Rules, 1960

64. [58] [Substituted by G.S.R. 61, dated 6th January, 1967] lux at any seat at a writing desk or table, and at not less than half the remaining seats in a sleeping room provided for the use of more than half the remaining seats in a sleeping room provided for the use of more than one person.

For the purpose of this clause, reading lights at the heads of the beds shall not be taken into account in determining the illumination of a space except in the case of a sleeping room provided for the use of one person only.
(e)Mess Rooms--