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[Cites 0, Cited by 0] [Section 31A] [Entire Act]

State of Rajasthan - Subsection

Section 31A(3) in Rajasthan Goods and Services Tax Rules, 2017

(3)The value of supply of actionable claim in the form of chance to win in betting, gambling or horse racing in a race club shall be 100% of the face value of the bet or the amount paid into the totalisator.]