Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(4)(b) in The West Bengal Private Forests Act, 1948.

(b)specifying as nearly as possible the situation and limits of such land, and