Supreme Court - Daily Orders
Rakesh Saini vs Ministry Of Environment And Forest And ... on 16 December, 2020
Bench: L. Nageswara Rao, Hemant Gupta, Ajay Rastogi
ITEM NO.36 Court 8 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).3825/2020
RAKESH SAINI Appellant(s)
VERSUS
MINISTRY OF ENVIRONMENT & FOREST AND
CLIMATE CHANGE (MOEF AND CC) & ORS. Respondent(s)
(With applns. for exemption from filing c/c of the impugned
judgment, stay application and exemption from filing O.T. and
permission to file additional documents/facts/annexures)
Date : 16-12-2020 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE AJAY RASTOGI
For Appellant(s) Mr. Ritin Rai,Adv.
Mr. Abhinav Shrivastava, AOR
For Respondent(s) Mr. Siddharth Luthra, Sr. Adv.
Mr. Ashwani Kumar Dubey, AOR
Mr. Manish Kumar, Adv
Mr. Akshay Sehgal, Adv
Mr. Shakeib Naru, Adv.
Mr. Brian Da Silva, Sr. Adv.
Mr. Ashwani Kumar Dubey, AOR
Mr. Abhay Pandey, Adv
Mr. Vrushal Bhide, Adv
Mr. Sarabvir Oberai, Adv
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere in the matter. The Special Leave Petition is dismissed. Pending application(s), if any, shall stand disposed Signature Not Verified Digitally signed by BALA PARVATHI Date: 2020.12.17 of.
10:17:30 IST Reason: (B.Parvathi) (Beena Jolly) Court Master Court Master