Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Jharkhand - Subsection Section 21(b) in Jharkhand Advocates' Welfare Fund Act, 2012 (b)Provide, in such manner as may be prescribed, for medical and educational facilities for the members of the Fund for purchase and their dependants; or
