Chattisgarh High Court
Shashikant Sharma vs Centre For Entrepreneurship ... on 18 June, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 2746/2018
Shashikant Sharma -v- Centre for Entrepreneurship Development
Madhya Pradesh and anr.
18-6-2018 Mr. Manay Nath Thakur, Adv. for the petitioner.
None for respondent No. 2 though served.
Service report of respondent No. 1 is awaited. Notice issued to R-2 is returned unserved.
Issue fresh notice to respondents No. 1 and 2. Process fee as per rules. Interim relief granted earlier to continue till the next date of hearing. List the matter after service report is received.
Sd/-
(Sharad Kumar Gupta) Vacation Judge Pathak