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Chattisgarh High Court

Shashikant Sharma vs Centre For Entrepreneurship ... on 18 June, 2018

                               HIGH COURT OF CHHATTISGARH, BILASPUR
                                            Order Sheet
                                         WPS No. 2746/2018
                          Shashikant Sharma -v- Centre for Entrepreneurship Development
                                             Madhya Pradesh and anr.




18-6-2018            Mr. Manay Nath Thakur, Adv. for the petitioner.
                     None for respondent No. 2 though served.

Service report of respondent No. 1 is awaited. Notice issued to R-2 is returned unserved.

Issue fresh notice to respondents No. 1 and 2. Process fee as per rules. Interim relief granted earlier to continue till the next date of hearing. List the matter after service report is received.

Sd/-

(Sharad Kumar Gupta) Vacation Judge Pathak