Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 58] [Entire Act] Bombay Presidency - Section Section 114 in Bombay Police Act, 1951 114. [Begging and exposing offensive ailments] - Repealed by Bombay X of 1960, Section 1(4) Schedule.
