Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 37 in The Integral University Act, 2004 37. Publication of Statutes and Ordinances. (1)Every Statute or Ordinance made under this Act, shall be made available in writing.(2)Every Statute or Ordinance made under this Act shall be enforced, as soon as it is made, by the competent authority.
