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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(5)(a) in The Shree Karveer Niwasini Mahalaxmi (Ambabai) Mandir (Kolhapur) Act, 2018

(a)the deity is a juristic person and any offering, gift or donation to the deity is, in law, the property of the deity ;