Section 2 in The Anugraha Narayan Sinha Institute of Social Studies Act, 1964
2. Definitions.
- In this Act, unless there is anything repugnant in the subject or context,-(a)"Board" means the Board of Control constituted under Section 5;(b)"Chairman" means the Chairman of the Board;(c)"Director" means the Director of the Institute;(d)"Institute" means the Anugraha Narayan Sinha Institute of Social Studies, Patna, incorporated under Section 3;(e)"member" means member of the Board.
