Bombay High Court
M/S Ivf Craaft India Pvt. Ltd. And Ors vs Phoenix Arc Pvt. Ltd. Thru Officer Mr. ... on 6 September, 2019
Bench: A.A. Sayed, Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9639 OF 2019
M/s Ivf Craaft India Pvt. Ltd. And Ors ....Petitioner
V/S
Phoenix Arc Pvt. Ltd. Thru Officer Mr. Amit ....Respondent
Kumar Gupta CORAM : A.A. SAYED & PRAKASH D. NAIK, JJ DATE : 6th September, 2019 P.C. :
Due to paucity of time the matter is adjourned to 15/10/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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