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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(2)(ii) in The M.P. Zila Yojana Samiti Adhiniyam, 1995

(ii)The number of members to be elected from the rural and urban areas shall be as nearly as is possible, in proportion to the ratio between the population of the rural and urban areas of the district or group of revenue districts, as the case may be.