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[Cites 0, Cited by 0] [Section 54(5)] [Section 54] [Entire Act]

State of Goa - Subsection

Section 54(5)(b) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(b)When a notice is served under clause (a), the provisions of sub-sections (2) to (6) of section 47 shall apply with such modifications as may be necessary.