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Income Tax Appellate Tribunal - Jaipur

Smt. Kaushlya Devi, 1287, Tikkadmal Ka ... vs Ito Ward-1(4), Jaipur, Ward-1(4), ... on 8 March, 2021

               vk;dj vihyh; vf/kdj.k] t;iqj U;k;ihB] t;iqj
   IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,"A" JAIPUR

 Jh lana hi xkslkbZ] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k
BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM

                  vk;dj vihy la-@ITA. No. 564/JP/2019
                  fu/kZkj.k o"kZ@Assessment Years : 2009-10

  Smt. Kaushlya Devi                      cuke     Income Tax Officer
  1287, Tikkadmal Ka Rasta Baba            Vs.     Ward 1(4), Jaipur
  Harischandra Marg Chandpole
  Bazar, Jaipur
  ToLFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AEMPS2833P
  vihykFkhZ@Appellant                                 izR;FkhZ@Respondent

           fu/kZkfjrh dh vksj l@
                               s Assessee by : (Withdrawal of application)
       jktLo dh vksj ls@ Revenue by : Smt. Monisha Choudhary (Addl.CIT)
            lquokbZ dh rkjh[k@ Date of Hearing : 08/03/2021
         mn?kks"k.kk dh rkjh[k@Date of Pronouncement : 08/03/2021

                               vkns'k@ ORDER

PER: VIKRAM SINGH YADAV, A.M. The assessee has filed the present appeal against the order of ld. CIT(A)- 1, Jaipur dated 07.03.2019 for the assessment year 2009-10.

2. The ld A/R has stated that the assessee has filed a petition under "Vivad Se Vishwas Scheme-2020" to settle the aforesaid matter and the said petition has been accepted and Form 3 has been issued on 07.12.2020 by the Designated Authority and which has been received by the assessee. It was accordingly requested that the assessee may be allowed to withdraw the present appeal.

Smt. Kasuhlya Devi, Jaipur vs. ITO, Jaipur

3. The ld. DR is heard who did not raise any specific objection in accepting the said prayer of withdrawal of appeal by the assessee.

4. In view of above, the prayer of the assessee is accepted and the appeal is dismissed as withdrawn by the assessee.

Order pronounced in the open Court on 08/03/2021.

                 Sd/-                                             Sd/-
           ¼ lanhi xkslkbZ ½                           ¼foØe flag ;kno½
        (Sandeep Gosain)                            (Vikram Singh Yadav)
 U;kf;d lnL;@Judicial Member                 ys[kk lnL;@Accountant Member

Tk;iqj@Jaipur
fnukad@Dated:- 08/03/2021.
Ganesh Kumar

vkns'k dh izfrfyfi vxzfs 'kr@Copy of the order forwarded to:

1. vihykFkhZ@The Appellant- Smt. Kaushlya Devi, Jaipur

2. izR;FkhZ@ The Respondent- ITO, Ward 1(4), Jaipur

3. vk;dj vk;qDr@ CIT

4. vk;dj vk;qDr@ CIT(A)

5. foHkkxh; izfrfuf/k] vk;dj vihyh; vf/kdj.k] t;iqj@DR, ITAT, Jaipur.

6. xkMZ QkbZy@ Guard File { ITA No. 564/JP/2019} vkns'kkuqlkj@ By order, lgk;d iathdkj@Asst. Registrar