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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(5) in The U.P. Bhoodan Yagna Rules, 1953

(5)Sub-Committee. - The Chairman shall, in consultation with the Committee appoint for each district a Convener and a Sub-Committee consisting of not more than ten members to carry on the Bhoodan work in the district.