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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(1) in Bihar Electricity Regulatory Commission (Levy and Collection of Fees and Charges by SLDC) Regulations, 2006

(1)Nothing in the Regulations shall limit, abridge or reduce the power of the Commission to issue such directives or orders as may be necessary to meet the end of the justice or to prevent abuse of the procedures laid down by the Commission.