Calcutta High Court (Appellete Side)
Shaunak Ganguly & Ors vs Union Of India & Ors on 26 July, 2021
Author: Amrita Sinha
Bench: Amrita Sinha
12 26.07.2021
.
d.p.
In The High Court At Calcutta Constitutional Writ Jurisdiction Appellate Side W.P.A 6323 of 2014 (Via Video Conference) Shaunak Ganguly & Ors.
-versus Union of India & Ors.
None appears on behalf of either of the parties at the time of call.
Let the matter appear in the list on 23rd August, 2021.
It is made clear that in the event the petitioners remain unrepresented on the said date, then necessary orders shall be passed in their absence.
( Amrita Sinha, J.)