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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(2) in The Board's Excise Rules, 1965

(2)The brewer shall also enter in the brewing book the quantity and specific gravity before fermentation of the worts collected, the number and description of the vessel or vessels in which the worts were collected, and the date and hour when the entry is made and such entry must be made within one hour after the collection has been completed.