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[Cites 0, Cited by 0] [Section 147(2)] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(2)(i) in The Air Force Rules, 1969

(i)he shall not be visited by any person other than a member of the staff on duty unless prior permission in writing has been given by the confirming authority or an authority specified by the confirming authority in his behalf;